Smt. Gudiya Tiwari @ Sadhvi ... vs Sri Ram Krishan Tiwari @ Badkan ...
2015 Latest Caselaw 5313 ALL

Citation : 2015 Latest Caselaw 5313 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Smt. Gudiya Tiwari @ Sadhvi ... vs Sri Ram Krishan Tiwari @ Badkan ... on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- APPLICATION UNDER SECTION 24 C.P.C. No. - 65 of 2015
 

 
Applicant :- Smt. Gudiya Tiwari @ Sadhvi Tripathi
 
Opposite Party :- Sri Ram Krishan Tiwari @ Badkan Tiwari
 
Counsel for Applicant :- D.K.Mishra,Arun Kumar Mishra
 

 
Hon'ble Mahendra Dayal,J.

In pursuance of the order dated 1.10.2015 matter was referred to Mediation and Conciliation Centre of this Court.

Report of Mediation Centre has been received which is of 1.12.2015. Mediation has failed.

Learned counsel for the respondents prays for and is allowed two weeks' time to file objection to the application for transfer.

List in the week commencing 18th January, 2016.

Order Date :- 10.12.2015

Muk

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