Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Munawwar And 5 Others vs State Of U.P. Thru Secy. And 2 ...
2015 Latest Caselaw 5292 ALL

Citation : 2015 Latest Caselaw 5292 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Munawwar And 5 Others vs State Of U.P. Thru Secy. And 2 ... on 9 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15393 of 2015
 

 
Petitioner :- Munawwar And 5 Others
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Mohd. Naushad Ahmad,Mohammad Khalid-I
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

List this petition in the next cause list with report of the mediation centre.

Interim order already granted in favour of the petitioners shall remain operative till the next date of listing.

Order Date :- 9.12.2015

RU

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter