Rameshwar vs Gram Panchyat Makoor Pargana ...
2015 Latest Caselaw 5290 ALL

Citation : 2015 Latest Caselaw 5290 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Rameshwar vs Gram Panchyat Makoor Pargana ... on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 374 of 2014
 

 
Appellant :- Rameshwar
 
Respondent :- Gram Panchyat Makoor Pargana Jhalotar Ajgain Unnaor & Ors.
 
Counsel for Appellant :- Kamal Kant Singh
 

 
Hon'ble Mahendra Dayal,J.

No one appears on behalf of the appellant in revised list.

List in the month of February,2016.

Order Date :- 9.12.2015

Muk

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