Anil Kumar Verma vs U.P. Housing And Development ...
2015 Latest Caselaw 5289 ALL

Citation : 2015 Latest Caselaw 5289 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Anil Kumar Verma vs U.P. Housing And Development ... on 9 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 23071 of 2007
 

 
Petitioner :- Anil Kumar Verma
 
Respondent :- U.P. Housing And Development Board & Others
 
Counsel for Petitioner :- Ashok Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Vivek Saran
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

The writ petition is listed under the heading of Infructuous Cases.

Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.

The writ petition is dismissed as infructuous.

Interim order, if any, stands discharged.

Order Date :- 9.12.2015

Ashish Pd.

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