Ketki Devi vs State Of U P Thr.Secy Dept.Of ...
2015 Latest Caselaw 5288 ALL

Citation : 2015 Latest Caselaw 5288 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Ketki Devi vs State Of U P Thr.Secy Dept.Of ... on 9 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5568 of 2009
 

 
Petitioner :- Ketki Devi
 
Respondent :- State Of U P Thr.Secy Dept.Of Medical And Health Service
 
Counsel for Petitioner :- Ravi Prakash Yadav
 
Counsel for Respondent :- C.S.C.,Kuldeep Srivastava,Padma Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counsel for the petitioner is not prepared with the case. On his request, the case is adjourned.

List again.

Order Date :- 9.12.2015

MH/-

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