Suneel Nayak vs State Of U.P. And 2 Ors
2015 Latest Caselaw 5287 ALL

Citation : 2015 Latest Caselaw 5287 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Suneel Nayak vs State Of U.P. And 2 Ors on 9 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15902 of 2015
 

 
Petitioner :- Suneel Nayak
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Sushil Kumar Dubey
 
Counsel for Respondent :- Govt.Advocate,Suresh C. Dwivedi
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned counsel for the petitioner prays for and is allowed two weeks time to file rejoinder affidavit.

List in the week commencing 4.1.2016.

Order Date :- 9.12.2015

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