Jamaluddeen vs State Of U.P.
2015 Latest Caselaw 5286 ALL

Citation : 2015 Latest Caselaw 5286 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Jamaluddeen vs State Of U.P. on 9 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 3980 of 2015
 

 
Applicant :- Jamaluddeen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Tiwari,Vijai Kumar
 
Counsel for Opposite Party :- Govt.Advocate,O.P. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant prays for and is granted further ten days time to file counter affidavit.

In the meantime learned A.G.A may also file counter affidavit.

List thereafter.

Order Date :- 9.12.2015

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