Mueez Ahmad vs D I O S Lakhimpur Kheri Distt.L ...
2015 Latest Caselaw 5284 ALL

Citation : 2015 Latest Caselaw 5284 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Mueez Ahmad vs D I O S Lakhimpur Kheri Distt.L ... on 9 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4972 of 2009
 

 
Petitioner :- Mueez Ahmad
 
Respondent :- D I O S Lakhimpur Kheri Distt.L Kheri
 
Counsel for Petitioner :- Murli Manohar Srivastava,N.N.Jaiswal,Syed Ali Rehan
 
Counsel for Respondent :- C.S.C.,Madhumita Bose,Mohd Shafiq,Ved Prakash
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed at the Bar that Sri Ved Prakash, who was appearing for opposite party no.2 had left for heavenly abode.

Let card notice be issued to the opposite party no. 2 for engaging another Counsel.

List after service report in the month of January, 2016.

Order Date :- 9.12.2015

MH/-

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