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Jagdishwar Prasad Patel And 2 ... vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 5281 ALL

Citation : 2015 Latest Caselaw 5281 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Jagdishwar Prasad Patel And 2 ... vs State Of U.P. And 2 Ors. on 9 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16045 of 2015
 

 
Petitioner :- Jagdishwar Prasad Patel And 2 Others
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- N.D. Shukla,Amit Kumar Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of learned counsel for the petitioners.

List in the next cause list.

Order Date :- 9.12.2015

RU

 

 

 
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