Sunder Lal Maurya vs Director Indira Gandhi Rashtriya ...
2015 Latest Caselaw 5277 ALL

Citation : 2015 Latest Caselaw 5277 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Sunder Lal Maurya vs Director Indira Gandhi Rashtriya ... on 9 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2226 of 2003
 

 
Petitioner :- Sunder Lal Maurya
 
Respondent :- Director Indira Gandhi Rashtriya Uran Akademi Fursatganj
 
Counsel for Petitioner :- Inperson,
 
Counsel for Respondent :- B.B. Saxena,Deepak Seth,I.H. Farooqui,Mahendra Kumar Misra,N K Seth,Pratyush Tripathi,Virendra Kumar Dubey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Looking to the conduct of the petitioner, who appears in person, I am not inclined to hear the matter.

List before another court.

Order Date :- 9.12.2015

MH/-

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