Shishir Kumar Singh vs Jitendra Nath Misra
2015 Latest Caselaw 5271 ALL

Citation : 2015 Latest Caselaw 5271 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Shishir Kumar Singh vs Jitendra Nath Misra on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 304 of 2008
 

 
Appellant :- Shishir Kumar Singh
 
Respondent :- Jitendra Nath Misra
 
Counsel for Appellant :- S.P.Shukla,Rajesh Shukla
 
Counsel for Respondent :- B.R.Tripathi,R.K.Tripathi
 

 
Hon'ble Mahendra Dayal,J.

(C.M. Application No. 126482 of 2015)

List in first week of January,2016.

Application is accordingly disposed of.

Order Date :- 9.12.2015

Muk

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