Om Prakash And Ors. vs Bhanu Dutt Tiwari And Ors.Y
2015 Latest Caselaw 5268 ALL

Citation : 2015 Latest Caselaw 5268 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Om Prakash And Ors. vs Bhanu Dutt Tiwari And Ors.Y on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 267 of 2015
 

 
Appellant :- Om Prakash And Ors.
 
Respondent :- Bhanu Dutt Tiwari And Ors.Y
 
Counsel for Appellant :- Ashish Raman Mishra
 

 
Hon'ble Mahendra Dayal,J.

List on 21.12.2015 along with the record of Second Appeal No. 210 of 2015.

Order Date :- 9.12.2015

Muk

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