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Jay Pal ( Second Bail ) vs State Of U.P.
2015 Latest Caselaw 5264 ALL

Citation : 2015 Latest Caselaw 5264 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Jay Pal ( Second Bail ) vs State Of U.P. on 9 December, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- BAIL No. - 8368 of 2015
 

 
Applicant :- Jay Pal ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- P.C.Maurya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

This is the second bail application, list before appropriate Court.

The matter shall not be treated as part heard and tied up with this Court.

Order Date :- 9.12.2015

Muk

 

 

 
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