Smt. Sheela Singh vs The Court Of Civil Judge (S.D.) ...
2015 Latest Caselaw 5262 ALL

Citation : 2015 Latest Caselaw 5262 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Smt. Sheela Singh vs The Court Of Civil Judge (S.D.) ... on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- APPLICATION UNDER SECTION 24 C.P.C. No. - 63 of 2014
 

 
Applicant :- Smt. Sheela Singh
 
Opposite Party :- The Court Of Civil Judge (S.D.) Ambedkar Ngar And Ors.
 
Counsel for Applicant :- Anuj Pandey,Ajay Shukla,S.P.Tiwari,Shiv Ganesh Singh
 
Counsel for Opposite Party :- Manish Kumar,Dinesh Kumar Srivastava
 

 
Hon'ble Mahendra Dayal,J.

(C.M. Application No. 126489 of 2015)

List in first week of January,2016.

Application is accordingly disposed of.

Order Date :- 9.12.2015

Muk

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