Smt. Farida Khatoon vs Om Prakash & 2 Ors.
2015 Latest Caselaw 5261 ALL

Citation : 2015 Latest Caselaw 5261 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Smt. Farida Khatoon vs Om Prakash & 2 Ors. on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SECOND APPEAL No. - 117 of 2005
 

 
Appellant :- Smt. Farida Khatoon
 
Respondent :- Om Prakash & 2 Ors.
 
Counsel for Appellant :- R.K. Srivastava
 
Counsel for Respondent :- Rajendra Pratap Singh
 

 
Hon'ble Mahendra Dayal,J.

(C.M. Application No. 126386 of 2015)

List in third week of January,2016.

Application is accordingly disposed of.

Order Date :- 9.12.2015

Muk

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