Raunak Ali vs Kisun And Ors.
2015 Latest Caselaw 5260 ALL

Citation : 2015 Latest Caselaw 5260 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Raunak Ali vs Kisun And Ors. on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 392 of 2014
 

 
Appellant :- Raunak Ali
 
Respondent :- Kisun And Ors.
 
Counsel for Appellant :- Pramod Kumar Shukla,Mohd.Aslam Beg
 
Counsel for Respondent :- S.N.Srivastava
 

 
Hon'ble Mahendra Dayal,J.

(C.M. Application No. 111584 of 2015)

Issue notice to the proposed legal heirs of the deceased opposite party no.3 returnable by first week of February,2016.

List in first week of February, 2016.

Order Date :- 9.12.2015

Muk

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