Kamlesh ( Short Term Bail ) vs State Of U.P.
2015 Latest Caselaw 5258 ALL

Citation : 2015 Latest Caselaw 5258 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Kamlesh ( Short Term Bail ) vs State Of U.P. on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- BAIL No. - 10528 of 2015
 

 
Applicant :- Kamlesh ( Short Term Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ms. Ambica Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

List before appropriate Court dealing with the matter.

The matter shall not be treated tied up and part heart with this Court.

Let it be listed before the appropriate Court, if possible in the week commencing 21st December, 2015.

Order Date :- 9.12.2015

Muk

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