Indiwar Tiwari vs State Of U.P. And Others
2015 Latest Caselaw 5256 ALL

Citation : 2015 Latest Caselaw 5256 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Indiwar Tiwari vs State Of U.P. And Others on 9 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 58079 of 2008
 

 
Petitioner :- Indiwar Tiwari
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Abhishek Mishra,K.N. Mishra
 
Counsel for Respondent :- C.S.C.,Mansoor Ahmad
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

The writ petition is listed under the heading of Infructuous Cases.

Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.

The writ petition is dismissed as infructuous.

Interim order, if any, stands discharged.

Order Date :- 9.12.2015

Ashish Pd.

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