Bhawani Prasad vs State Of U.P.Through Secretary,
2015 Latest Caselaw 5255 ALL

Citation : 2015 Latest Caselaw 5255 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Bhawani Prasad vs State Of U.P.Through Secretary, on 9 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5628 of 2009
 

 
Petitioner :- Bhawani Prasad
 
Respondent :- State Of U.P.Through Secretary,
 
Counsel for Petitioner :- V.K.Singh,Manoj Sahu
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Counsel, put up tomorrow as a first case.

Order Date :- 9.12.2015

MH/-

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