Lal Bahadur vs Ram Bhadur Singh And Another
2015 Latest Caselaw 5254 ALL

Citation : 2015 Latest Caselaw 5254 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Lal Bahadur vs Ram Bhadur Singh And Another on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 239 of 2015
 

 
Appellant :- Lal Bahadur
 
Respondent :- Ram Bhadur Singh And Another
 
Counsel for Appellant :- Pramod Kumar Shukla,Mohammad Aslam Beg
 

 
Hon'ble Mahendra Dayal,J.

Learned counsel for the appellants prays for and is allowed three days time to take fresh steps.

If so, office to proceed.

List in the month of February, 2016.

Order Date :- 9.12.2015

Muk

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