Sunil Kumar Srivastava And ... vs Dr. Ram Manohar Lohia Avadh ...
2015 Latest Caselaw 5252 ALL

Citation : 2015 Latest Caselaw 5252 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Sunil Kumar Srivastava And ... vs Dr. Ram Manohar Lohia Avadh ... on 9 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1755 of 2001
 

 
Petitioner :- Sunil Kumar Srivastava And Another
 
Respondent :- Dr. Ram Manohar Lohia Avadh University, Faizabad Through Its
 
Counsel for Petitioner :- ,R.B.S. Rathore
 
Counsel for Respondent :- Manik Sinha,Shobhit Mohan Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Manish Pratap Singh holding brief of Sri RBS Rathore, Advocate is not prepared with the case.

Accordingly, the case is adjourned.

List again.

Order Date :- 9.12.2015

MH/-

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