Shiv Prasad Maurya vs The State Of U.P.Through ...
2015 Latest Caselaw 5247 ALL

Citation : 2015 Latest Caselaw 5247 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Shiv Prasad Maurya vs The State Of U.P.Through ... on 9 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 201 of 2002
 

 
Petitioner :- Shiv Prasad Maurya
 
Respondent :- The State Of U.P.Through Secy.Ministry Of Finance .
 
Counsel for Petitioner :- Shishir Pradhan,Rakesh Kumar
 
Counsel for Respondent :- C.S.C.,Atish Kumar Agarwal,I H Iraqui,Rakesh Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rakesh Kumar, Counsel for one of the respondents is reported to be ill.

The case is adjourned.

List in the month of January, 2016.

Order Date :- 9.12.2015

MH/-

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