Mahendra Kumar And Another vs Madhuri And Ors.
2015 Latest Caselaw 5246 ALL

Citation : 2015 Latest Caselaw 5246 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Mahendra Kumar And Another vs Madhuri And Ors. on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 115 of 2013
 

 
Appellant :- Mahendra Kumar And Another
 
Respondent :- Madhuri And Ors.
 
Counsel for Appellant :- S.P.Singh,R.P.Singh
 
Counsel for Respondent :- Mukesh Kumar Sharma,Harish Chandra
 

 
Hon'ble Mahendra Dayal,J.

Learned counsel for the appellants prays for and is allowed three days' time to take steps for summoning the lower court's record.

List in the month of February, 2016.

Order Date :- 9.12.2015

Muk

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