Smt. Prabhawati Devi And 2 Others vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 5245 ALL

Citation : 2015 Latest Caselaw 5245 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Smt. Prabhawati Devi And 2 Others vs State Of U.P. And 2 Ors. on 9 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16037 of 2015
 

 
Petitioner :- Smt. Prabhawati Devi And 2 Others
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- N.D. Shukla,Amit Kumar Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of learned counsel for the petitioners.

List in the next cause list.

Order Date :- 9.12.2015

Download the LatestLaws.com Mobile App