Smt. Archana Soni Alias Rinki vs Sri Rinku Soni Alias Rajesh
2015 Latest Caselaw 5244 ALL

Citation : 2015 Latest Caselaw 5244 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Smt. Archana Soni Alias Rinki vs Sri Rinku Soni Alias Rajesh on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- APPLICATION UNDER SECTION 24 C.P.C. No. - 93 of 2014
 

 
Applicant :- Smt. Archana Soni Alias Rinki
 
Opposite Party :- Sri Rinku Soni Alias Rajesh
 
Counsel for Applicant :- Ganga Prasad Srivastava,Nisha Gupta,Rama Kant Shukla
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Shri Rama Kant Shukla.

List in January, 2016.

Order Date :- 9.12.2015

Muk

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