Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Prakash Chandra Bajpai, S/O- Late ... vs State Of U.P.Thru.Prin. Secy. ...
2015 Latest Caselaw 5242 ALL

Citation : 2015 Latest Caselaw 5242 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Prakash Chandra Bajpai, S/O- Late ... vs State Of U.P.Thru.Prin. Secy. ... on 9 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 612 of 2010
 

 
Petitioner :- Prakash Chandra Bajpai, S/O- Late P.S.Bajpai,
 
Respondent :- State Of U.P.Thru.Prin. Secy. Deptt.Of Social Welfare & Ors
 
Counsel for Petitioner :- N.N.Jaiswal,Pawan Kumar Singh,Prashant Jaiswal
 
Counsel for Respondent :- C.S.C.,Akash Sinha,Prakash Kumar Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request made on behalf of Sri V.K.Singh, the case is adjourned.

Order Date :- 9.12.2015

MH/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter