Smt. Ramshree vs State Of U.P. & Others
2015 Latest Caselaw 5241 ALL

Citation : 2015 Latest Caselaw 5241 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Smt. Ramshree vs State Of U.P. & Others on 9 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 64181 of 2007
 

 
Petitioner :- Smt. Ramshree
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Vijendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

The writ petition is listed under the heading of Infructuous Cases.

Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.

The writ petition is dismissed as infructuous.

Interim order, if any, stands discharged.

Order Date :- 9.12.2015

Ashish Pd.

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