Citation : 2015 Latest Caselaw 5238 ALL
Judgement Date : 9 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4938 of 2009 Petitioner :- Santosh Kumar S/O Shri Govind Prasad [Obj. Filed] Respondent :- State Of U.P.Through Prn.Secy.Public Works Department & Anor Counsel for Petitioner :- Aditya Narayan,A.N.Pathak Counsel for Respondent :- C.S.C.,Rajesh Chandra Mishra Hon'ble Dr. Devendra Kumar Arora,J.
As prayed, list this case in the month of January, 2016,
Order Date :- 9.12.2015
MH/-
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