Citation : 2015 Latest Caselaw 5234 ALL
Judgement Date : 9 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 59686 of 2008 Petitioner :- Bheem Singh Respondent :- State Of U.P. And Others Counsel for Petitioner :- Ram Milan Mishra Counsel for Respondent :- C.S.C. Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
The writ petition is listed under the heading of Infructuous Cases.
Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.
The writ petition is dismissed as infructuous.
Interim order, if any, stands discharged.
Order Date :- 9.12.2015
Ashish Pd.
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