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Keshav Ram Mishra vs State Of U.P.Throu.Collector/ ...
2015 Latest Caselaw 5233 ALL

Citation : 2015 Latest Caselaw 5233 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Keshav Ram Mishra vs State Of U.P.Throu.Collector/ ... on 9 December, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 390 of 2014
 

 
Appellant :- Keshav Ram Mishra
 
Respondent :- State Of U.P.Throu.Collector/ D.M. Faizabad And Another
 
Counsel for Appellant :- Ram Kumar Singh,Rajesh Kumar Pandey
 

 
Hon'ble Mahendra Dayal,J.

No one appears on behalf of the appellant in the revised list.

List in February, 2016.

Order Date :- 9.12.2015

Muk

 

 

 
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