Deepak Kumar Upadhyaya vs The State Of U.P.
2015 Latest Caselaw 5231 ALL

Citation : 2015 Latest Caselaw 5231 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Deepak Kumar Upadhyaya vs The State Of U.P. on 9 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11102 of 2015
 

 
Applicant :- Deepak Kumar Upadhyaya
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Vyas Narayan Shukla,Ravi Shanker Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 9.12.2015

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