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Mani Ram And Ors. vs Sita Ram And Ors.
2015 Latest Caselaw 5228 ALL

Citation : 2015 Latest Caselaw 5228 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Mani Ram And Ors. vs Sita Ram And Ors. on 9 December, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 246 of 2015
 

 
Appellant :- Mani Ram And Ors.
 
Respondent :- Sita Ram And Ors.
 
Counsel for Appellant :- Mohd.Ehtesham Khan
 

 
Hon'ble Mahendra Dayal,J.

Heard learned counsel for the appellants and perused the impugned judgement.

Issue notice to respondents returnable by last week of January, 2016.

In the meantime record of the lower court also be summoned through the District Judge concerned.

Till the next date of listing, the parties are directed to maintain status-quo as exists today.

Order Date :- 9.12.2015

Muk

 

 

 
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