Muinauddin And 8 Others vs State Of U.P. And 3 Others
2015 Latest Caselaw 5216 ALL

Citation : 2015 Latest Caselaw 5216 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Muinauddin And 8 Others vs State Of U.P. And 3 Others on 9 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28603 of 2015
 

 
Petitioner :- Muinauddin And 8 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Brij Bhushan Prasad Shriv,Gagan Pratap Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As jointly prayed, put up on 10.12.2015.

Order Date :- 9.12.2015

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