Smt. Manju Verma vs Sunil Kumar Verma
2015 Latest Caselaw 5213 ALL

Citation : 2015 Latest Caselaw 5213 ALL
Judgement Date : 9 December, 2015

Allahabad High Court

Smt. Manju Verma vs Sunil Kumar Verma on 9 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- APPLICATION UNDER SECTION 24 C.P.C. No. - 153 of 2014
 

 
Applicant :- Smt. Manju Verma
 
Opposite Party :- Sunil Kumar Verma
 
Counsel for Applicant :- Rajendra Pratap Singh
 
Counsel for Opposite Party :- Arjun Kumar Kaushal
 

 
Hon'ble Mahendra Dayal,J.

The learned counsel for the petitioner prays for and is allowed two weeks' time to file rejoinder affidavit.

List thereafter.

Till then, interim order, if nay, shall continue.

Order Date :- 9.12.2015

Muk

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