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Bhullu vs State Of U.P.
2015 Latest Caselaw 5203 ALL

Citation : 2015 Latest Caselaw 5203 ALL
Judgement Date : 8 December, 2015

Allahabad High Court
Bhullu vs State Of U.P. on 8 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11086 of 2015
 

 
Applicant :- Bhullu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prateek Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit annexing the certified copy of the statement of the witnesses who have been examined before the trial court.

List on 16.12.2015.

Order Date :- 8.12.2015

A.

 

 

 
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