Umakant Singh vs State Of U.P.
2015 Latest Caselaw 5202 ALL

Citation : 2015 Latest Caselaw 5202 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Umakant Singh vs State Of U.P. on 8 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9132 of 2015
 

 
Applicant :- Umakant Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shishir Pradhan,Sunil Kumar Singh,Vivek Kumar Divedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted further one week time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 8.12.2015

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