Gyan Prakash Trivedi [Objection ... vs The C/M P.L.K.P.Inter College And ...
2015 Latest Caselaw 5201 ALL

Citation : 2015 Latest Caselaw 5201 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Gyan Prakash Trivedi [Objection ... vs The C/M P.L.K.P.Inter College And ... on 8 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2762 of 2005
 

 
Petitioner :- Gyan Prakash Trivedi [Objection Filed]
 
Respondent :- The C/M P.L.K.P.Inter College And 5 Ors.
 
Counsel for Petitioner :- Madhurima Bhargava,Sunil Mishra
 
Counsel for Respondent :- C.S.C.,Anil Kumar Tewari,Anil Kumar Tripathi,Ashwani Kumar,H.S.Jain,O.P.M. Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Mrs. Madhurma Bhargava, the case is adjourned.

List in January,2016.

Order Date :- 8.12.2015

MH/-

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