Smt. Rita Thru Her Husband ... vs State Of U.P.Thru Its ...
2015 Latest Caselaw 5200 ALL

Citation : 2015 Latest Caselaw 5200 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Smt. Rita Thru Her Husband ... vs State Of U.P.Thru Its ... on 8 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 392 of 2015
 

 
Petitioner :- Smt. Rita Thru Her Husband Rajneesh Alias Ratnesh
 
Respondent :- State Of U.P.Thru Its Prin.Secy.(Home) Civil Sectt.Lko.& Ors
 
Counsel for Petitioner :- Savita Jain
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, list in the next cause list.

Order Date :- 8.12.2015

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