Rahul And 4 Ors. vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 5197 ALL

Citation : 2015 Latest Caselaw 5197 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Rahul And 4 Ors. vs State Of U.P. And 2 Ors. on 8 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
Criminal Misc. Time Extension Application No.397692 of 2015
 
              In
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 26245 of 2015
 

 
Petitioner :- Rahul And 4 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Sanjeev Kumar Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

This is an application seeking extension of time for complying with the order dated 2.11.2015.

For the reasons stated in paragraph 2 of the time extension application, this application is allowed.

The applicants are granted ten days' further time and no more to comply with the order dated 2.11.2015.

Order Date :- 8.12.2015

Download the LatestLaws.com Mobile App