Chandra Prakash vs State Of U.P.
2015 Latest Caselaw 5195 ALL

Citation : 2015 Latest Caselaw 5195 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Chandra Prakash vs State Of U.P. on 8 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11058 of 2015
 

 
Applicant :- Chandra Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted three weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 8.12.2015

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