Barakat Ali And Another vs State Of U.P. And 2 Others
2015 Latest Caselaw 5193 ALL

Citation : 2015 Latest Caselaw 5193 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Barakat Ali And Another vs State Of U.P. And 2 Others on 8 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
Criminal Misc. Time Extension Application No.396156 of 2015
 
                                      In 
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 25013 of 2015
 

 
Petitioner :- Barakat Ali And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- B.P.S. Kashyap
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Case called out.

None appears on behalf of the petitioners to press this time extension application.

The time extension application is accordingly dismissed for want of prosecution.

Order Date :- 8.12.2015

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