Rajan @ Pawan Kumar vs State Of U.P.
2015 Latest Caselaw 5192 ALL

Citation : 2015 Latest Caselaw 5192 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Rajan @ Pawan Kumar vs State Of U.P. on 8 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Criminal Misc. Correction Application No. 12643 of 2015
 
In
 
Case :- BAIL No. - 5119 of 2015
 

 
Applicant :- Rajan @ Pawan Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohammad Mustafa Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant.

Correction application is allowed.

Necessary correction has been incorporated in the order dated 14.10.2015.

In the third line of paragraph no. 5 of the order dated 14.10.2015 " 3 POCSO Act" be read as "3/4 POCSO Act "

Order Date :- 8.12.2015

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