Rakesh Kumar And 9 Ors vs State Of U.P. Thru Secry. Revenue ...
2015 Latest Caselaw 5189 ALL

Citation : 2015 Latest Caselaw 5189 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Rakesh Kumar And 9 Ors vs State Of U.P. Thru Secry. Revenue ... on 8 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1707 of 2005
 

 
Petitioner :- Rakesh Kumar And 9 Ors
 
Respondent :- State Of U.P. Thru Secry. Revenue And 2 Ors
 
Counsel for Petitioner :- Sameer Kalia
 
Counsel for Respondent :- C.S.C.,Vidhu Bhushan Kalia
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Counsel for the petitioner, list this case on 16.12.2015.

Order Date :- 8.12.2015

MH/-

Download the LatestLaws.com Mobile App