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Brijesh Chandra Pandey vs State Of U.P.
2015 Latest Caselaw 5180 ALL

Citation : 2015 Latest Caselaw 5180 ALL
Judgement Date : 8 December, 2015

Allahabad High Court
Brijesh Chandra Pandey vs State Of U.P. on 8 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8859 of 2015
 

 
Applicant :- Brijesh Chandra Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brijendra Singh
 
Counsel for Opposite Party :- Govt. Advocate,P.K. Mishra
 

 
Hon'ble Bachchoo Lal,J.

Sri Dinesh Chandra Tewari, Advocate has filed vakalatnama on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant list in the next cause list showing the name of Sri Dinesh Chandra Tewari as counsel for the applicant.

Order Date :- 8.12.2015

A.

 

 

 
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