Smt. Mamta Thru Her Hethani ... vs State Of U.P.Thru ...
2015 Latest Caselaw 5179 ALL

Citation : 2015 Latest Caselaw 5179 ALL
Judgement Date : 8 December, 2015

Allahabad High Court

Smt. Mamta Thru Her Hethani ... vs State Of U.P.Thru ... on 8 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 390 of 2015
 

 
Petitioner :- Smt. Mamta Thru Her Hethani Smt.Raj Kumari
 
Respondent :- State Of U.P.Thru Prin.Secy.(Home) Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Onkar Nath Nishad
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present on behalf of the petitioner to press this petition even in the revised list.

List in the next cause list.

Order Date :- 8.12.2015

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