Arti And Ors. vs Smt.Sushila Alias Khillo And Ors.
2015 Latest Caselaw 5162 ALL

Citation : 2015 Latest Caselaw 5162 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Arti And Ors. vs Smt.Sushila Alias Khillo And Ors. on 7 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 344 of 2015
 

 
Petitioner :- Arti And Ors.
 
Respondent :- Smt.Sushila Alias Khillo And Ors.
 
Counsel for Petitioner :- Himanshu Raghave,Samrendra Nath Pandey
 
Counsel for Respondent :- Govt.Advocate,Baljeet Singh
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the opposite party no. 2 be taken on record.

Learned counsel for the petitioner prays for and is granted one week time to file rejoinder affidavit.

List thereafter.

Order Date :- 7.12.2015

Download the LatestLaws.com Mobile App