Ram Prakash Pandey vs U.P.Rajkiya Nirman Nigam Ltd.
2015 Latest Caselaw 5159 ALL

Citation : 2015 Latest Caselaw 5159 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Ram Prakash Pandey vs U.P.Rajkiya Nirman Nigam Ltd. on 7 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2175 of 1999
 

 
Petitioner :- Ram Prakash Pandey
 
Respondent :- U.P.Rajkiya Nirman Nigam Ltd.
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- Shishir Jain
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

A weeks' time is allowed to file reply to the supplementary affidavit.

List thereafter.

Order Date :- 7.12.2015

MH/-

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