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Pintu @ Sanjay Kumar vs State Of U.P.
2015 Latest Caselaw 5158 ALL

Citation : 2015 Latest Caselaw 5158 ALL
Judgement Date : 7 December, 2015

Allahabad High Court
Pintu @ Sanjay Kumar vs State Of U.P. on 7 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9675 of 2015
 

 
Applicant :- Pintu @ Sanjay Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Kewal Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit has been filed on behalf of the applicant be taken on record.

Learned A.G.S states that he has filed counter affidavit on behalf of the State on 4.12.2015 in the office but the same is not on the record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 7.12.2015

A.

 

 

 
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