S.B.Singh vs State Bank Of India Nariman Point ...
2015 Latest Caselaw 5155 ALL

Citation : 2015 Latest Caselaw 5155 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

S.B.Singh vs State Bank Of India Nariman Point ... on 7 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2844 of 2004
 

 
Petitioner :- S.B.Singh
 
Respondent :- State Bank Of India Nariman Point Bombay Through Its Chairma
 
Counsel for Petitioner :- Asit Kumar Chaturvedi,Dharmendra Kumar Dixit
 
Counsel for Respondent :- N.K.Seth,Jitendra Narain Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request made on behalf of Sri D.K.Dixit, the case is passed over for the day.

List again.

Order Date :- 7.12.2015

MH/-

Download the LatestLaws.com Mobile App