Changu vs The State Of U.P.
2015 Latest Caselaw 5154 ALL

Citation : 2015 Latest Caselaw 5154 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Changu vs The State Of U.P. on 7 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9727 of 2015
 

 
Applicant :- Changu
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Upendra Prakash Pathak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted two weeks' further time to file counter affidavit.

List thereafter

Order Date :- 7.12.2015

Download the LatestLaws.com Mobile App